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NGT Seeks Informaton on MoEF's Stop-Work Order on Polavaram Project - (31 Aug 2016)

National Green Tribunal (NGT) has sought response of Ministry of Environment and Forests (MoEF) on status of implementation of the Polavaram project stop-work order issued earlier by the ministry.

Tags : NATIONAL GREEN TRIBUNAL   MOEF   POLAVARAM PROJECT  

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