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Chhapra Court Sentences Principal for 17 Years - (30 Aug 2016)

A local court in Chhapra has sentenced Principal of Dharmasati Gandaman Primary School, Meena Devi, to 17 years in prison, over death of 23 children on eating a midday meal contaminated with pesticide.

Tags : CHHAPRA COURT   MIDDAY MEAL   MEENA DEVI  

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