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Allahabad HC Directs CBI Inquiry into Missing Witness Mystery in Asaram Case - (30 Aug 2016)

Allahabad HC has ordered a CBI inquiry into disappearance of an important witness in a high-profile case involving Asaram Bapu, a self-styled godman accused of raping an underage girl.

Tags : ALLAHABAD HC   ASARAM BAPU  

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