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SC to CBI: File Vyapam Forensic Report in 6 Weeks - (30 Aug 2016)

SC has directed Central Bureau of Investigation (CBI) to file a forensic report regarding electronic evidences being examined by Central Forensic Science Laboratory (CFSL) in connection with the Vyapam scam within six weeks.

Tags : SC   CENTRAL BUREAU OF INVESTIGATION   VYAPAM FORENSIC REPORT  

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