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PMO to CIC: Cannot Declassify Bose’s File - (28 Aug 2015)

Prime Minister's Office (PMO) has admitted before Central Information Commission (CIC) that it has files related to Bose but did not give any specifics and submitted that they cannot be declassified keeping in mind relations with foreign countries.

Tags : PRIME MINISTER'S OFFICE  CENTRAL INFORMATION COMMISSION  

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