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Allahabad HC Grants Three Weeks’ Parole to Nupur Talwar - (30 Aug 2016)

Allahabad HC has granted three-week parole to Nupur Talwar, serving life sentence along with her husband Rajesh for the murder of their teenage daughter Aarushi and domestic help Hemraj.

Tags : ALLAHABAD HC   NUPUR TALWAR   AARUSHI   MURDER  

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