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SC Extends Stay on Gujarat HC’s Order over 10% EWS Quota - (30 Aug 2016)

SC has extended its stay on a Gujarat High Court order in which the latter quashed a State Government’s ordinance for 10 per cent quota for economically backward classes in the unreserved category — among the protesting Patidar community — by two more weeks.

Tags : SC   10% EWS QUOTA  

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