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P&H High Court Permits Banks to Take Possession of Hotel Park Plaza - (29 Aug 2016)

P&H High Court has permitted possession of Hotel Park Plaza, a 5-star hotel owned by James Hotels Limited, by a consortium of banks, including the Punjab National Bank, for the company’s failure to repay a loan of around Rs 103 crore to the banks.

Tags : P&H HIGH COURT   HOTEL PARK PLAZA  

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