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RBI to Banks: Provide Loans to Women SHGs at 7% - (26 Aug 2016)

Reserve Bank of India (RBI) has asked banks to provide loans to women self-help groups (SHGs) at 7 per cent per annum, as per the government's revised guidelines for 2016-17.

Tags : RESERVE BANK OF INDIA   SELF-HELP GROUPS  

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