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Kamlesh Tiwari Case: SC Asks Allahabad HC to Dispose off Petition in 4 Weeks - (26 Aug 2016)

Supreme Court has directed the Allahabad High Court to dispose off the petition of Hindu Mahasabha leader Kamlesh Tiwari in 4 weeks which challenged the slapping of the National Security Act against him.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   HINDU MAHASABHA   KAMLESH TIWARI   NATIONAL SECURITY ACT  

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