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SC Gives Six Weeks Protection from Arrest to Expelled AIADMK MP Sasikala Pushpa - (26 Aug 2016)

Supreme Court has extended expelled AIADMK MP Sasikala Pushpa’s protection from arrest for six weeks, while asking the Tamil Nadu government why they wanted her behind bars.

Tags : SUPREME COURT   SASIKALA PUSHPA   TAMIL NADU GOVERNMENT  

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