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Bombay High Court Asks Medical Aspirant to Pay CBSE Rs. 10,000 - (26 Aug 2016)

Peeved by a medical college aspirant, who submitted a 'duplicate' OMR sheet of National Eligibility-cum-Entrance Test, Bombay HC has asked her to pay Rs10,000 to CBSE as conveyance cost of its official who was specially called to bring the petitioner's original OMR sheet from New Delhi.

Tags : BOMBAY HIGH COURT   CBSE   NEET  

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