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SC: Raising Dahi Handi Height Very Scary, Refuses Rethink - (26 Aug 2016)

Supreme Court while refusing to rethink a ban on taller "Dahi handi" human pyramids, popular during the Janmashtami festival in Maharashtra, has said that "to increase the height is very scary".

Tags : SUPREME COURT   JANMASHTAMI FESTIVAL   DAHI HANDI  

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