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NGT Directs Shipping Firm to Pay Rs 100 Cr in Damages for Oil Spill - (24 Aug 2016)

National Green Tribunal (NGT) has directed a Panama-based shipping company and its two Qatar-based sister concerns to pay up Rs 100 crore as damages for causing an oil spill when a cargo vessel sank off the Mumbai coast in 2011, damaging the marine ecology.

Tags : NATIONAL GREEN TRIBUNAL   OIL SPILL    

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