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Bombay HC to Ex-Royal: Deposit Rs 8cr for Stay on Alimony - (23 Aug 2016)

Bombay HC has directed the scion of a former royal family from Punjab to deposit around Rs 8 crore if he wants a stay on a family court's order directing him to pay Rs 11 crore to his estranged wife and 16-year-old daughter.

Tags : BOMBAY HC   FAMILY COURT   ALIMONY  

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