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Punjab and Haryana HC Orders ‘Re-Employment’ of PU’s Retired Teachers - (23 Aug 2016)

Punjab and Haryana HC has directed Panjab University to ‘re-employ’ teachers who were ordered to be retired with immediate effect by a single-judge bench of justice Amol Rattan Singh on August 16.

Tags : PUNJAB AND HARYANA HC   PANJAB UNIVERSITY  

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