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NGT Orders Alaknanda Hydro Power to Pay Rs 9.26 Cr - (23 Aug 2016)

National Green Tribunal (NGT) has held Alaknanda Hydro Power Co. Ltd. - GVK liable for payment of compensation for lack of proper care in storing muck from a construction project, which allowed the material to flow during the floods in Srinagar, District Pauri, Uttarakhand in June 2013.

Tags : NATIONAL GREEN TRIBUNAL   ALAKNANDA HYDRO POWER CO. LTD.  

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