Supreme Court: State Cannot Acquire Temple Property Through Gift Deed  ||  Supreme Court: HC Registry Should Exclude Court Vacations When Listing Cases After Fixed Days  ||  Supreme Court Flags Stark Non-Compliance With Directions on CAPF Cadre Review  ||  Supreme Court: Internet Access and Use is a Fundamental Right, Including for Children  ||  Supreme Court: Letters Patent Bench Cannot Interfere Merely Over Errors of Fact or Law  ||  Supreme Court: Voters May File Complaints Against Candidates over False Affidavits under RP Act  ||  Madras HC: Using Children in Campaign is Inappropriate but Does Not Invalidate Election  ||  Allahabad HC: Section 69 BNS Cannot Be Invoked by Transgender Woman in False Marriage Promise Case  ||  Delhi High Court Permits Britannia’s ‘No Added Sugar, Maida or Palm Oil’ Claim on Biscuit Packs  ||  Calcutta High Court Bars Deportation of Alleged Bangladeshi Woman until CAA Application is Decided    

Date of submission of Offline Applications for Pre-Matric Scholarship for minority students extended to 15 October, 2015 - (25 Aug 2015)

MANU/PIBU/1157/2015

Education

The date of submission of Offline Applications under the Pre-Matric Scholarship Scheme for minority students has been extended to 15 October, 2015 from 31 August, 2015. Previously, the Ministry of Minority Affairs had extended the date of submission of applications for the Maulana Azad National Fellowship.

Tags : EDUCATION   DEADLINE   MINORITY   PRE-MATRIC  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved