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Date of submission of Offline Applications for Pre-Matric Scholarship for minority students extended to 15 October, 2015 - (25 Aug 2015)

MANU/PIBU/1157/2015

Education

The date of submission of Offline Applications under the Pre-Matric Scholarship Scheme for minority students has been extended to 15 October, 2015 from 31 August, 2015. Previously, the Ministry of Minority Affairs had extended the date of submission of applications for the Maulana Azad National Fellowship.

Tags : EDUCATION   DEADLINE   MINORITY   PRE-MATRIC  

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