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Rajasthan High Court Cancels Adoption by 'Godman' - (03 Aug 2015)

Rajasthan High Court has ordered the parents of a five-month-old to take back their infant son they had given up for adoption to a spiritual leader, saying the rights of such a young child couldn't be compromised in the name of religion.

Tags : RAJASTHAN HIGH COURT   GODMAN  

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