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Extension of time for receiving comments on Consultation Paper on "Complaints/Grievance Redressal in Telecom Sector"- (Telecom Regulatory Authority of India) (17 Aug 2016)

MANU/TRAI/0090/2016

Media and Communication

The Telecom Regulatory Authority of India (TRAI) issued a Consultation Paper on "Complaints/Grievance Redressal in Telecom Sector" on 28th July, 2016 inviting comments from the stakeholders by 18th August, 2016 and counter comments by 26th August, 2016. TRAI has received request from stakeholders for extension of time for submission of comments. The Authority has therefore, extended time for submission of comments upto 8th September, 2016 and counter comments by 16th September, 2016.

Tags : CONSULTATION PAPERS COMMENTS TIME EXTENSION

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