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Anti-dumping duty imposed on phosphoric acid imports from Korea- (Ministry of Finance ) (24 Aug 2015)

MANU/CUSA/0045/2015

Customs

The Central government has imposed anti-dumping duty on the import of phosphoric acid, originating in or exported from, Korea. The duty has been imposed for a period of five years.

Relevant : Sunset review anti-dumping investigation MANU/COMM/0061/2014 Provisional anti-dumping duty on the imports of Phosphoric Acid MANU/CUST/0258/2009 Sunset review of anti-dumping duty MANU/COMM/0071/2015

Tags : ANTI-DUMPING PHOSPHORIC ACID KOREA

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