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Govt.: Deduction Benefit under Section 35AC Only Till March 31 - (22 Aug 2016)

Government has said that benefit of deduction under section 35AC of the IT Act will only be available till March 31, in respect to the payments made to association or institution approved by the National Committee for carrying-out any eligible project or scheme.

Tags : GOVERNMENT   SECTION 35AC   IT ACT  

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