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CCI Approves HDFC ERGO - L&T General Insurance and HCL-Geometric Deal - (22 Aug 2016)

CCI Approves HDFC ERGO

Competition Commission of India (CCI) has given approval to HDFC ERGO - L&T General Insurance deal and also to HCL Technologies' equity swap deal to buy the business of Geometric Ltd.

Tags : COMPETITION COMMISSION OF INDIA   HDFC ERGO - L&T GENERAL INSURANCE   HCL-GEOMETRIC  

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