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NGT Slams Delhi Government - (22 Aug 2016)

National Green Tribunal (NGT) has slammed Delhi Government over alleged non-utilisation of Rs 11.25 crores given to it by Railways way back in 2003-2004 for rehabilitation of slum clusters along rail tracks here by allotting flats to the inhabitants and remove encroachments.

Tags : NATIONAL GREEN TRIBUNAL   DELHI GOVERNMENT  

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