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Summary of the Electronic Consultation with the Technical Advisory Committee on Monetary Policy: July 2015- (Reserve Bank of India) (25 Aug 2015)

MANU/RPRL/0100/2015

Banking

A consultation with external Members of the Technical Advisory Committee on Monetary Policy was held electronically between 22 and 28 July, 2015. Taking into consideration global economic factors and the state of the domestic economy, the Members adopted a wait-and-see approach and that no change was warranted in monetary policy.

Tags : RBI   TECHNICAL ADVISORY   COMMITTEE   MONETARY POLICY  

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