Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate  ||  Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy  ||  Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads  ||  J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common  ||  Gujarat HC Quashes Cruelty FIR Against Mother-in-Law as Complainant’s Earlier Marriage Subsisted  ||  Supreme Court Stays Kerala FIR Probe Against Ex-CM Pinarayi Vijayan, Kin for 10 Days  ||  Supreme Court: Courts Can Intervene When Free and Fair Elections are Tainted by Illegal Means  ||  Delhi HC: CJP Leaders Saurav Das, Ashutosh Ranka Withdraw Plea Against Judicial Custody  ||  Bombay HC Fines Junior Advocate Rs. 25K, Clerk Rs. 10K for Unauthorised Court Video Recording  ||  Bombay HC Expresses Concern as Mumbai Surpasses Delhi in Pollution Levels    

Summary of the Electronic Consultation with the Technical Advisory Committee on Monetary Policy: July 2015- (Reserve Bank of India) (25 Aug 2015)

MANU/RPRL/0100/2015

Banking

A consultation with external Members of the Technical Advisory Committee on Monetary Policy was held electronically between 22 and 28 July, 2015. Taking into consideration global economic factors and the state of the domestic economy, the Members adopted a wait-and-see approach and that no change was warranted in monetary policy.

Tags : RBI   TECHNICAL ADVISORY   COMMITTEE   MONETARY POLICY  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved