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Hyderabad HC Slams Govt. over Sport Quota for Admission in Educational Institutes - (19 Aug 2016)

Hyderabad HC has slammed State Governments across India to consider dissolving the sports quota for admission in educational institutes, saying it provided a backdoor entry to students who were not meritorious. The quota does not have constitutional sanction either, it added.

Tags : HYDERABAD HC   SPORT QUOTA  

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