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NGT Issues Bailable Warrants against State Representatives - (19 Aug 2016)

National Green Tribunal (NGT) has issued bailable warrants of Rs 10,000 each against Resident Commissioners of States Gujarat, Karnataka, Manipur, Mizoram, Odisha, Punjab, and Tripura and UTs Andaman and Nicobar, Chandigarh, Lakshadweep and Puducherry, for failure to appear before it despite notice.

Tags : NGT   STATES   UTS  

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