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Hyderabad HC Put Stay on Land Acquisition from Farmers for Upcoming Green Pharma City - (19 Aug 2016)

Hyderabad HC has stayed implementation of notice issued by tahsildar of Kandukur mandal to acquire about 493 acres of land for the purpose of setting up of Green Pharma City project at Meerkhanpet village in Ranga Reddy district.

Tags : HYDERABAD HC   GREEN PHARMA CITYGREEN PHARMA CITY  

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