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SC Asks Gujarat Govt. to Reply on Pleas to Defreeze Accounts of Teesta and Others - (17 Aug 2016)

SC has sought response of Gujarat Government on pleas filed by social activist Teesta Setalvad, her husband Javed Anand and two NGOs challenging the freezing of their accounts by the Crime Branch of Ahmedabad Police.

Tags : SC   TEESTA SETALVAD    

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