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SC Denies to Separate NEET Merit List for State Syllabus Students - (17 Aug 2016)

SC has refused to pass interim direction to Medical Council of India (MCI) and Central Board of Secondary Education (CBSE) to publish separate merit lists for CBSE students and their counterparts who studied under State syllabus in National Eligibility-cum-Entrance Test (NEET) held on July 24.

Tags : SC   NEET  

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