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Madras HC Slams MP Govt. over GI Tag Issue for Basmati - (17 Aug 2016)

Madras HC has slammed Madhya Pradesh Government, which has been pursuing a legal battle to include its 13 districts under the Geographical Indication tag for basmati rice and also questioned why the State had taken so long in collecting the evidence.

Tags : MADRAS HC   MADHYA PRADESH GOVERNMENT  

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