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SC Quashes UP Govt.’s Order to Grant 30 % Quota in PG Courses to Doctors - (17 Aug 2016)

Supreme Court has upheld Allahabad High Court judgement quashing Uttar Pradesh Government’s order to provide 30 per cent quota in admissions to Post-Graduate (PG) Medical Courses to those doctors in government service who have served in rural areas.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT  

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