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Madras HC Rejects Muthiah's Quash Petition - (16 Aug 2016)

Madras High Court has dismissed a petition of industrialist and former Board of Control for Cricket in India Chief A C Muthiah, who sought to quash proceedings against him in economic offences court in Chennai, related to the alleged manipulation in documents of First Leasing Company of India Ltd.

Tags : MADRAS HIGH COURT   A C MUTHIAH  

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