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SC Directs GRAs to Look into Harassment Complaints of MP Tribals - (16 Aug 2016)

SC has said that complaints of tribals of three districts in Madhya Pradesh regarding alleged harassment by forest officials and police inaction would be taken care of by the Grievance Redressal Authority (GRAs) set up by it.

Tags : SC   MADHYA PRADESH TRIBALS   GRAS  

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