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SC Imposes Rs 25,000 Fine on Bar Council of India over CLAT - (16 Aug 2016)

Supreme Court has imposed a fine of Rs 25,000 on Bar Council of India, the apex body for lawyers, for failing to respond to a plea seeking setting up of a permanent body to hold Common Law Admission Test (CLAT).

Tags : SUPREME COURT   CLAT   BAR COUNCIL OF INDIA  

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