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Supreme Court Permits Diesel SUVs for Delhi , Along With New Tax - (12 Aug 2016)

Supreme Court has said that large diesel cars, mainly SUVs, can remain on Delhi's roads, but owners will have to pay a green fine to compensate for polluting the city's air and levied an additional tax (1% of the retail price) on the sale of these cars.

Tags : SUPREME COURT   DIESEL SUV  

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