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NGT Slams J&K Goverment over Throwing of Waste near Anchar Lake - (12 Aug 2016)

National Green Tribunal (NGT) has prohibited J&K Goverment from throwing waste near Anchar lake and pulled up authorities concerned, saying no steps have been taken by them in terms of the tribunal’s order passed on July 20 regarding disposal of solid and other wastes in Srinagar.

Tags : NATIONAL GREEN TRIBUNAL   ANCHAR LAKE   J&K GOVERMENT  

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