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Delhi HC: All Taxis to Charge Government-Set Fares after Aug 22 - (12 Aug 2016)

Delhi HC, while clamping down on surge pricing by app-based cab service providers, has set August 22 as deadline after which app-based cab service providers like Ola and Uber, cannot charge passengers more than the government-fixed rates.

Tags : DELHI HC   APP-BASED CAB  

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