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Delhi HC Rejects Plea to Cancel Kanhaiya’s Interim Bail - (12 Aug 2016)

Delhi HC has denied plea of two private individuals to cancel interim bail of JNUSU president Kanhaiya Kumar in a sedition case, saying nothing has been brought before it to show that the student leader had made any anti-national speech after his release.

Tags : DELHI HC  KANHAIYA KUMAR  

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