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Madras HC Directs Re-Enactment of Crime Sequence Inside Jail in Swathi Murder Case - (12 Aug 2016)

Madras HC has permitted CB-CID to make software engineer S Swathi's suspected killer P Ramkumar re-enact the crime sequence, take photos and videos of the re-enactment.

Tags : MADRAS HC   SWATHI MURDER CASE  

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