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Madras HC Orders Madurai Collector to Provide Job for Widow - (11 Aug 2016)

Madras HC, while granting relief to a 35-year-old widow, who lost her daughter in an accident involving a sand-laden cart in 2010, has directed a Madurai District Collector to provide her employment in a noon meal centre in a week's time.

Tags : MADRAS HC   MADURAI COLLECTOR  

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