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President Nods for Two More Bills - (11 Aug 2016)

President has given assent to Institutes of Technology (Amendment) Bill, 2016 and National Institutes of Technology, Science Education and Research (Amendment) Bill, 2016.

Tags : INSTITUTES OF TECHNOLOGY (AMENDMENT) BILL   2016   NATIONAL INSTITUTES OF TECHNOLOGY   SCIENCE EDUCATION AND RESEARCH (AMENDMENT) BILL   2016  

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