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Delhi Court Upholds Juvenile's Conviction in 2011 Delhi HC Blast Case - (11 Aug 2016)

A Delhi Trial Court has upheld conviction of a juvenile in 2011 Delhi High Court blast case, saying that the teenager was a "co-conspirator" in the terror attack which claimed 15 lives.

Tags : DELHI TRIAL COURT   2011 DELHI HC BLAST CASE   JUVENILE  

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