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Delhi HC: DIAL Can Charge Rs 150 from Entering Commercial Vehicles - (11 Aug 2016)

Delhi High Court has held that Delhi International Airport Ltd (DIAL) was entitled to charge Rs 150 from commercial vehicles entering the arrival area of terminal 3 of IGI airport to pick up passengers to "discourage overcrowding, touting or nuisance".

Tags : DELHI HIGH COURT   DIAL  

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