Calcutta High Court's Judge Suspends Video-Conferencing Due to Lack of Decorum  ||  Supreme Court Issues Directions for Ensuring Toilet Facilities in Court Premises  ||  Kerala High Court: Body Shaming is Not Acceptable in Our Society  ||  Delhi HC Grants Custody Parole to Tahir Hussain for Subscribing Oath & Filing Nomination Papers  ||  Calcutta High Court Pulls State Government Over Lack of Funds  ||  Delhi HC: AO Needs to be Satisfied that Accommodation Entries in Show Cause Notice Exist  ||  AP HC: Supply of Solar Generating Power Station is Not Works Contract  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  P&H HC: Woman Can Terminate Pregnancy without Consent of Husband When Living Separately    

Delhi HC to Centre, AAP: Give Details of Steps Taken to Rehabilitate Manual Scavengers - (11 Aug 2016)

Delhi High Court has asked Centre and Delhi Government to inform it about the steps taken by them regarding rehabilitation of manual scavengers in the national capital despite a law prohibiting such practice.

Tags : DELHI HIGH COURT   CENTRE   DELHI GOVERNMENT  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved