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Bombay HC Suspends Jail Term of 2002 Blasts Convict - (11 Aug 2016)

Bombay HC has suspended 10-year jail term of Atif Mulla, convicted under the Prevention of Terrorism Act (POTA) for his role in the series of blasts that rocked the city in 2002-03.

Tags : BOMBAY HC   ATIF MULLA   2002 BLASTS CONVICT  

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