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Madras HC Refuses to Grant Bail to Bank Lawyer for ‘Defrauding’ Money - (10 Aug 2016)

Madras HC has refused to grant anticipatory bail to M.P. Venkatakrishnan, Assistant Manager (Legal) of HDFC Bank in Tirunelveli district, in two cases registered against him for defrauding the bank and cancelled the advance bail granted by the Tirunelveli Principal Sessions Court in other case.

Tags : MADRAS HC   BANK LAWYER   M.P. VENKATAKRISHNAN  

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