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Madras HC Rejects Suspended Doc’s Bail Plea - (10 Aug 2016)

Madras HC has rejected anticipatory bail plea of a woman doctor, suspended on charges of impersonating a deceased SC woman to get her medical seat and directed police to probe the matter on a war-footing, saying the alleged offence is dangerous to society at large.

Tags : MADRAS HC   ANTICIPATORY BAIL  

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