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Nitin Gadkari Introduces The Motor Vehicles (Amendment) Bill, 2016, in Lok Sabha - (09 Aug 2016)

Nitin Gadkari, Minister of Road Transport and Highways has introduced the Motor Vehicles (Amendment) Bill, 2016, in the Lok Sabha, proposing hefty penalties for violating traffic rules and streamlining the vehicle registration process.

Tags : THE MOTOR VEHICLES (AMENDMENT) BILL   2016   LOK SABHA  

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