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Delhi HC Rejects PIL on UPCMET Admissions - (09 Aug 2016)

Delhi HC has refused to entertain a PIL alleging corrupt practices in the admission process for medical colleges in Uttar Pradesh through the UP Combined Medical Entrance Test (UPCMET) of 2015.

Tags : DELHI HC   UTTAR PRADESH THROUGH THE UP COMBINED MEDICAL ENTRANCE TEST   UPCMET  

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